Section 1 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956
1. Short title, extent and commencement.
(1)This Act may be called the [Andhra Pradesh Court-fees and Suits Valuation Act, 1956](2)[ It extends to the whole of the State of Andhra Pradesh.] [Substituted for the entry in Col. 3 by the A.P. Act 25 of 1984, S. 2 (19-7-84).](3)It shall come into force on such date as the State Government may, by notification in the Andhra Pradesh Gazette, appoint.
