Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(2) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956 (2)[ It extends to the whole of the State of Andhra Pradesh.] [Substituted for the entry in Col. 3 by the A.P. Act 25 of 1984, S. 2 (19-7-84).]
