Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act] State of Kerala - Subsection Section 10(4)(x) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (x)It shall be ensured that adequate protection to the elephants taking part in celebrations through volunteers provided for the purpose.