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Union of India - Section

Section 2 in The Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of "100 Years of Civil Aviation in India" Rules, 2011

2. Standard weight and remedy allowed.

- Standard weight and remedy allowed on coins of र 100 and र 5 denominations, coined under the provision of Section 6 of the Coinage Act, 1906 (3 of 1906) to commemorate the occasion of "100 Years of Civil Aviation in India" and the remedy allowed in making of such coins shall be as specified in the Table below:-Table
Denomination Standard Weight Remedy Allowed
In Composition In Standard Weight
(1) (2) (3) (4)
One Hundred Rupees 35 Grams 1/500th plus or minus for Silver, that is to saythe Silver content may vary from 498 to 502 per 1000. 1/100th plus or minus, that is to say, theweight could vary from 34.65 grams to 35.35 grams.
Five Rupees 6 Grams 1/100th plus orminusfor Copper and Zinc, thatis to say, Copper could vary from 74% to 76% and Zinc from 19% to21% and 1/200th plus or minus for nickel, that is to say couldvary from 4.5% to 5.5%. 1/40th plus or minus that is to say, the weightcould vary from 5.85 grams to 6.15 grams.