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Union of India - Act

The Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of "100 Years of Civil Aviation in India" Rules, 2011

UNION OF INDIA
India

The Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of "100 Years of Civil Aviation in India" Rules, 2011

Rule THE-COINAGE-OF-THE-ONE-HUNDRED-RUPEES-AND-FIVE-RUPEES-COINED-TO-COMMEMORATE-THE-OCCASION-OF-100-YEARS-OF-CIVIL-AVIATION-IN-INDIA-RULES-2011 of 2011

  • Published on 28 September 2011
  • Commenced on 28 September 2011
  • [This is the version of this document from 28 September 2011.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Coinage of the One Hundred Rupees and Five Rupees Coined to Commemorate the Occasion of "100 Years of Civil Aviation in India" Rules, 2011Published vide Notification New Delhi, the 28th September, 2011Ministry of Finance(Department of Economic Affairs)G.S.R. 723(E). - In exercise of the powers conferred by sub-section (1) of Section 21, read with Section 7 of the Coinage Act 1906 (3 of l906), the Central Government hereby makes the following rules, namely :-

1. Short title and commencement.

(1)These rules may be called the Coinage of the One Hundred Rupees and Five Rupees coined to Commemorate the occasion of "100 Years of Civil Aviation in India" Rules, 2011.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Standard weight and remedy allowed.

- Standard weight and remedy allowed on coins of र 100 and र 5 denominations, coined under the provision of Section 6 of the Coinage Act, 1906 (3 of 1906) to commemorate the occasion of "100 Years of Civil Aviation in India" and the remedy allowed in making of such coins shall be as specified in the Table below:-Table
Denomination Standard Weight Remedy Allowed
In Composition In Standard Weight
(1) (2) (3) (4)
One Hundred Rupees 35 Grams 1/500th plus or minus for Silver, that is to saythe Silver content may vary from 498 to 502 per 1000. 1/100th plus or minus, that is to say, theweight could vary from 34.65 grams to 35.35 grams.
Five Rupees 6 Grams 1/100th plus orminusfor Copper and Zinc, thatis to say, Copper could vary from 74% to 76% and Zinc from 19% to21% and 1/200th plus or minus for nickel, that is to say couldvary from 4.5% to 5.5%. 1/40th plus or minus that is to say, the weightcould vary from 5.85 grams to 6.15 grams.