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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(ii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(ii)He must have served at least for 12 years in the capacity of a Manager or any such equivalent post in a Government, semi-Government or Private Printing factory of large size.