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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(3)(f) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(f)that the Government shall not be responsible for any damage caused to the building, railing or platform in any manner whatsoever;