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[Cites 0, Cited by 0] [Section 73X(2)] [Section 73X] [Entire Act]

State of Maharashtra - Subsection

Section 73X(2)(a) in Maharashtra Factories Rules, 1963

(a)General. - A wheeled stretcher with folding and adjusting devices with the head of the stretcher capable of being tilted upward; Fixed suction unit with equipment; Fixed oxygen supply with equipment, Pillow with case;-Sheets-Blankets;- Towels; Emesis bag, Bed pan,- Urinal, Glass.