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[Cites 0, Cited by 0] [Section 73X] [Entire Act]

State of Maharashtra - Subsection

Section 73X(2) in Maharashtra Factories Rules, 1963

(2)The Ambulance should have the following equipments,-
(a)General. - A wheeled stretcher with folding and adjusting devices with the head of the stretcher capable of being tilted upward; Fixed suction unit with equipment; Fixed oxygen supply with equipment, Pillow with case;-Sheets-Blankets;- Towels; Emesis bag, Bed pan,- Urinal, Glass.
(b)Safety equipment. - Flaros with life of 30 minutes; Flash lights, Fire extinguisher dry powder type; Insulated gauntlets.
(c)Emergency care equipments. - (i) Resuscitation, portable suction unit, portable oxygen units, Bag- Valve-mask, hand operated artificial ventilation unit, airways-mouth gags.- Tracheestomy adopters, short spine board-IV, fluids with administration unit, B.P. monometer.-Cugg-Stethoscope.
(ii)Immobilization. - Long and short padded boards,- Wire ladder splints; Triangular bandage-Long and short spine Boards.
(iii)Dressings. - Gauze pads.- 4" X 4" - Universal; dressing- 10" X 36"; Roll of aluminium foils-Soft roller bandages 6" X 5 yards- Adhesive tape in 3" roll-Safety pins; Bandage sheets; Burn Sheet.
(iv)Poisoning. - Syrup of Ipecae; Activated Charcoal Prepacketed in doses:-
Snake bite kit, Drinking water.
(v)Emergency Medicines. - As per requirement (under the advice of Medical Officer).