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Bombay High Court

Mayuresh Nandkumar Purohit vs Kaushik Manna And Anr on 8 January, 2020

Author: Prithviraj Keshavrao Chavan

Bench: Prithviraj Keshavrao Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1327 OF 2013

 Mayuresh Nandkumar Purohit                               ....Appellant
           V/S
 Kaushik Manna And Anr                                 ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1195 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1312 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent None For Appellant Mr Ameya Mahadik i/b Mr Shubhada D Khot for Res No. 1 Mr A.A. Palkar APP for State CORAM : PRITHVIRAJ KESHAVRAO CHAVAN, J DATE : 8th January, 2020 Page 1/2 ::: Uploaded on - 08/01/2020 ::: Downloaded on - 09/01/2020 05:12:35 ::: P.C. :

At the request of learned advocate for the Respondent No. 1, Stand over to 27/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 08/01/2020 ::: Downloaded on - 09/01/2020 05:12:35 :::