Bombay High Court
Mayuresh Nandkumar Purohit vs Kaushik Manna And Anr on 8 January, 2020
Author: Prithviraj Keshavrao Chavan
Bench: Prithviraj Keshavrao Chavan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1327 OF 2013
Mayuresh Nandkumar Purohit ....Appellant
V/S
Kaushik Manna And Anr ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 1195 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1312 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent None For Appellant Mr Ameya Mahadik i/b Mr Shubhada D Khot for Res No. 1 Mr A.A. Palkar APP for State CORAM : PRITHVIRAJ KESHAVRAO CHAVAN, J DATE : 8th January, 2020 Page 1/2 ::: Uploaded on - 08/01/2020 ::: Downloaded on - 09/01/2020 05:12:35 ::: P.C. :
At the request of learned advocate for the Respondent No. 1, Stand over to 27/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 08/01/2020 ::: Downloaded on - 09/01/2020 05:12:35 :::