Bombay High Court
Mayuresh Nandkumar Purohit vs Kaushik Manna And Anr on 20 November, 2019
Author: P.N. Deshmukh
Bench: P.N. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 1327 OF 2013
Mayuresh Nandkumar Purohit ....Appellant
V/S
Kaushik Manna And Anr ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 1195 OF 2017 In CR. APPEAL 1327 OF 2013 Mayuresh Nandkumar Purohit ....Appellant V/S Kaushik Manna And Anr ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1196 OF 2017 In CR. APPEAL 1329 OF 2013 Sohan Lal S/o Dhannu Ram ....Appellant V/S Kaushik Manna And Anr ....Respondent None For Appellant Mr.V.V.Gangurde,App for the state.
CORAM : P.N. DESHMUKH, J DATE : 20th November, 2019 Page 1/2 ::: Uploaded on - 20/11/2019 ::: Downloaded on - 21/11/2019 03:37:50 ::: P.C. :
Stand over to 04/12/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/11/2019 ::: Downloaded on - 21/11/2019 03:37:50 :::