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[Cites 0, Cited by 0] [Section 108A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108A(2) in Jammu and Kashmir Panchayati Raj Rules, 1996

(2)While delimiting the constituencies of the District Development Council, Halqa Panchayat shall be a unit. The constituencies shall be delimited from the map of the District Development Council area starting from North towards East and ending towards South to West and every constituency shall be assigned a serial number and a name. The name of the constituency may be assigned on the name of a Block having the largest population in that constituency. Thereafter, the constituencies shall be arranged alphabetically on the name of such constituencies.