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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(3) in The M.P. Jan Shiksha Adhiniyam, 2002

(3)When a child of the age group of 5 to 14 years is admitted in a school, which provides elementary education, then that child will be placed in a grade according to his abilities as assessed by the teacher.