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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3) in The Punjab Registration of Money-lender's Act, 1938

(3)It shall come into force on such [date as the [State] [It came into force on 1st July, 1939, - vide Punjab Government Notification No. 3470-J-39/20108, dated 2.6.1939.] Government may, by notification, direct.