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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(6) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(6)Operational timings. - (i) Permission for specific operational timings shall be obtained from the Committee. Swimming pools in Schools shall be kept open for use only between 6.00 a.m. and 6.00 p.m. In case of higher educational institutions, the swimming pool shall be kept open for use only between 6.00 a.m and 9.00 p.m. In respect of institutions other than education institution, the owner or occupier of the swimming pool shall get specific permission from the Committee for required operational time. The swimming pool shall not be kept open for use other than the timings specified in this rule except with special permission in writing from the Committee.
(ii)Recycling of pool water shall not be made during the operational timings.
(iii)The full contingent of personnel indicated in rule 26 shall be available during the operational timings.