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[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(6)(iii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(iii)The full contingent of personnel indicated in rule 26 shall be available during the operational timings.