Section 10 in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

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State of Tamilnadu - Section

Section 10 in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

10. Floor area ratio and maximum plot coverage.

- The maximum floor area ratio and the minimum permissible plot coverage for different occupancies shall he as in the following Table:-

	Floor area ratio	Plot coverage
(i) Residential	200	50
(ii) Mixed and other used	250	50
(iii) Special areas notified by the Council withthe approval of the Government.	275	75

Explanation. - The following services and structures shall not be included in the determination of the floor area ratio and maximum plot coverage:-

(a)A basement or cellar and space under a building constructed on stilts and used as parking space, store room and air conditioning plant room used as accessory to the principal use ;

(b)Electric cabin or sub-station, watchman's booth, pump house and garbage shaft; and

(c)Staircase room and lift rooms above the top most storey, architectural features, chimneys and elevated tanks.

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State of Tamilnadu - Section

Section 10 in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

10. Floor area ratio and maximum plot coverage.