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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(a) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(a)A basement or cellar and space under a building constructed on stilts and used as parking space, store room and air conditioning plant room used as accessory to the principal use ;