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[Cites 0, Cited by 0] [Section 101(7)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(7)(a) in The Arms Rules, 2016

(a)The transporter license in Form XIV shall be applicable for bulk transportation's exceeding one hundred firearms or ammunition exceeding fifty thousand cartridges in a single consignment or multiple consignments forming part of a single shipment.