Section 38(1) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
(1)Every farmers organisation shall keep at its office, the following accounts, records and documents, namely: -(a)a up-to-date copy of this Act;(b)a map of the area Of operation of the farmers organisation along with the map of the structures and distributor/ networks prepared in consultation with the Water Resources Organisation;(c)a statement of the assets and liabilities;(d)Minutes Book;(e)books of account showing receipts and payments;(f)books of account of all purchases and sales of goods made by the farmers organisation;(g)register of measurement books, level field books, work orders and the like;(h)copies of audit reports and enquiry reports;(i)such other accounts, records and documents as may be prescribed, from time to time.
