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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(b)a map of the area Of operation of the farmers organisation along with the map of the structures and distributor/ networks prepared in consultation with the Water Resources Organisation;