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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2) in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978

(2)There shall be paid to each Leader of the Opposition a conveyance allowance at [such rate per month as may be prescribed by rules made in that behalf.] [These words were substituted for letters and figures 'to rate of at Rs. 1.000 per month' by Maharashtra 3 of 1986. section 2.]