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State of Maharashtra - Section

Section 5 in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978

5. Conveyances for Leaders of Opposition.

(1)The State Government-may from time to time for the use of each Leader of the Opposition, purchase and provide a motor car and other suitable conveyances upon such conditions as regards its maintenance and repairs as may be determined by rules or orders made in this behalf. The State Government may also provide free of charge the services of a chauffeur for the car or conveyance so provided.
(2)There shall be paid to each Leader of the Opposition a conveyance allowance at [such rate per month as may be prescribed by rules made in that behalf.] [These words were substituted for letters and figures 'to rate of at Rs. 1.000 per month' by Maharashtra 3 of 1986. section 2.]