Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(4)(c) in The U.P. Village Forests Joint Management Rules, 1997 (c)inspect account book and other records maintained by the Village Committee and take assistance of the concerned Range Officer;