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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4) in The U.P. Village Forests Joint Management Rules, 1997

(4)The Range Committee, shall,-
(a)examine and consolidate the Annual Plan for the Village Forest in the Range;
(b)inspect, supervise, and verify the , works done by the Village Committee;
(c)inspect account book and other records maintained by the Village Committee and take assistance of the concerned Range Officer;
(d)to ensure that all the Village Committees in the Range are discharging the duties and exercising the powers assigned to them properly, equitably and justly. In case of any default the Range Committee shall intervene promptly and report the matter to the Divisional Forest Officer;
(e)submit budget proposals to the Divisional Committee in accordance with the instructions issued by State Government in this behalf;
(f)discharge such other duties as may be. assigned by the Divisional Forest Officer;