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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Bihar - Subsection

Section 192(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)a platform is designed to suit the number of building workers to be employed on each bay of a scaffold work on such platform and the materials or articles and tools to be carried with them in such bay;