Section 192 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
192. Working platform.
- The employer shall ensure at a construction site of a building or other construction work that-(a)working platform is provided around the face or edge of a building adjoining at every upper most permanent floor of such building under construction and at any level where construction work of such building is carried out;(b)a platform is designed to suit the number of building workers to be employed on each bay of a scaffold work on such platform and the materials or articles and tools to be carried with them in such bay;(c)the safe working load and the number of building workers to be employed in each bay of a scaffold are displayed for the information of all the building workers employed at such construction site.
