Himachal Pradesh High Court
Khem Raj Bhandari vs . State Of H.P. & Ors. on 19 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Khem Raj Bhandari vs. State of H.P. & Ors.
CWPOA No.3806 of 2019 19.10.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for respondents No.1 to 3 / State. rt Mr. Onkar Jairath, Advocate, for respondent No.4.
Mr. Surinder Saklani, Advocate, for respondent No.5.
Ms. Anchal Sharma, Advocate, for respondent No.7.
Mr. K.C. Sankhyan, Advocate, for respondent No.8.
At the joint request of learned counsel representing the parties, list on 07.11.2023.
(Sandeep Sharma) Judge 19th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:38:29 :::CIS