Himachal Pradesh High Court
Khem Raj Bhandari vs State Of H.P. on 24 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Khem Raj Bhandari versus State of H.P. .
CWPOA No.3806 of 2019 24.08.2022 Present Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondent-State.
Mr. D.K. Khanna, Advocate, for respondent No.3.
Mr. Onkar Jairath, Advocate, for respondent No.4.
Mr. Surinder Saklani, Advocate, for respondent No.5.
List after two weeks, as prayed for by learned Additional Advocate General.
(Sandeep Sharma) Judge 24th August, 2022 (shankar) ::: Downloaded on - 24/08/2022 20:05:45 :::CIS