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State of Assam - Section

Section 32 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

32. Functions of the Committee.

- The duties of the members of the Committee shall be as follows:
(a)To visit the institution once a month in rotation which will be drawn up by the Superintendent after consulting the members; at least one member shall visit the institution every month;
(b)To attend quarterly meeting which shall be held in the months of January, April, July and October to make recommendations on (i) cases of inmate for release on licence, and (ii) any other matters connected with the progress of the institution and welfare of the inmates in general or in particular.