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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(b) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(b)To attend quarterly meeting which shall be held in the months of January, April, July and October to make recommendations on (i) cases of inmate for release on licence, and (ii) any other matters connected with the progress of the institution and welfare of the inmates in general or in particular.