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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(3)Farmer-producers organisations or farmer producer companies shall be promoted among small and marginal farmers and such other farmers engaged in rearing of livestock for scale of economy in production and post-production activities.