Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(2)(b) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(b)The Registration fee can be deposited with the Registrar of the Council of Homoeopathic System of Medicines, Haryana either through the Money Order or in cash.