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State of Haryana - Section

Section 31 in The Haryana Homoeopathic Practitioners (General) Rules, 1975

31. Inspection of documents.

- [Section 53(2)(m)]. - (1) The following shall be the conditions on which leave may be granted to members of the Council to inspect the documents of the Council unless they are required by its legal adviser in connection with his official duty :-(a)a member shall give written notice of three clear days to the Registrar. When the Council is in session he may inspect any document on a short notice;(b)The subject of the documents required for inspection shall be stated;(c)No document shall be removed from the premises of the Council.
(2)The Registrar shall be held responsible for safe custody of all documents.Annexure I(See Rule 5)List of Homoeopathic Colleges recognised by Haryana Homoeopathic Council for the purpose of Registering Homoeopathic Practitioners in part-A Register
Serial No. Name of the college with full address Nature of Diploma Duration of course
1 2 3 4
ANDHRA PRADESH
The Andhra Board for Homoeopathy
1. Dr. Gururaju Government Homoeopathic Medical College,Gudivada, Krishna District D.H.M. D.H.M.S. 4 years of regular studies in the college and six months ofHouse Physician Course in the attached Hospital. Candidatesregisterable under Class 'A'.
2. The Gandhi Memorial Homoeopathic Gurukula, Vijayapuri(South), N.S. Dain, Nalgonda District ... 3 years of Gurukula study. After completion of course, thestudents have to qualify in a written examination conductedby the Board 4/S-27(1)(c) of the Act. The Board has not so farconducted any examination for the students in view of theunsatisfactory working of the institution. The candidates onpassing the Board Examination are entitled for registrationunder Class B.
BIHAR
State Board of Homoeopathic Medicine
3. R.B.T.S. Homoeopathic Medical College, Muzaffarpur D.M.S. and D.H.M.S. Three years followed by four months internship. Four years(from 1968-69)
4. Sinha Homoeopathic Medical College, Laheriasarai Ditto Ditto
5. K.N.H. Medical College, Bhagalpur D.H.M.S. Four years (from 1967-68)
6. Singhabhum Homoeopathic Medical College, Jamshedpur D.M.S. and D.H.M.S. Three years followed by four months internship. Four years(from 1968-69)
7. Mihijam Institute of Homoeopathy, P.O. Mihijam(S.P.) D.H.M.S. Four years (from 1967-68)
8. Patna Homoeopathic Medical College, Patna D.M.S. Three years followed by four months internship
9. Bihar Homoeopathic Medical College, Patna Do Ditto
10. Temple of Hahnemann Medical College, Monghyr Do Ditto
11. Universal Homoeopathic Medical College, Patna-3 Do Ditto
12. National Homoeopathic Medical College, Abullas Lane, Patna-3 Do Ditto
13. Dalvar Homoeopathic Medical College, Dinapur Cantt (Patna) Do Ditto
14. Saran Homoeopathic Medical College, Chapra Do Ditto
15. Ranchi Homoeopathic Medical College, Ranchi Do Ditto
16. Yogda Satsang Homoeopathic Mahavidayalya, Ranchi Do Ditto
17. Magadh Homoeopathic Medical College, P.W. Biharsharif (Patna) Do Ditto
18. Palit Homoeopathic Medical College, Gaya Do Ditto
20. Ram Naryana Sah Homoeopathic Medical College, Arrah Do Ditto
21. Bapu Tirhut Homoeopathic Medical College, Muzaffarpur Do Ditto
[From the current session (1970-71) four yearsDiploma in Homoeopathic Medicine and Surgery Course has beenintroduced compulsorily in all recognised HomoeopathicColleges.]
GUJARAT
Council of Homoeopathic System of Medicine
22. The Gujarat Homoeopathic Medical College, Savli (DistrictBaroda) D.H.M.S. Four years
KERALA
Board of Examiners in Homoeopathy
23. Athurasraman Homoeopathic Medical College. Saehi OthamapurKottayam, Kerala State D.H.M. 4 years institutional study and 6 months, internship
24. Homoeopathic Medical College, Pappanamcode, Triyandrum-18 Do Ditto
25. Royal College of Homoeopathic Physicians, Market Road,Ernakulam, Kerala State Do Ditto
MADHYA PRADESH
M.P. Board of Homoeopathic and BiochemicSystem of Medicine
26. Raipur Homoeopathic Medical College, Badhaipara Raipur (M.P.) D.H.B. Two years
27. Lal Bahader Shastri Homoeopathic Medical College, Budhwara,Bhopal Do Ditto
28. Hahnemann Homoeopathic Medical College, Saiffia College Bldg,Bhopal Do Ditto
29. Rewa Homoeopathic Medical College, Prakash Road, Rewa Do Ditto
30. Jabalpur Homoeopathic Medical College, D.V. VallabhdasPalace, Hanumantal, Jabalpur Do Ditto
31. National Homoeopathic Medical College, Neemuch Cantt.,Neemuch Do Ditto
32. Pt. R.S. Shukla Homoeopathic Medical College, 34, NetajiSubash Marg, Indore Do Ditto
33. Vasundhara Raje Homoeopathic Medical College, Janak Ganj,Laskhar (Gwalior) Do Ditto
34. Chhatarpur Homoeopathic Medical College, Hatawara, Chhatarpur Do Ditto
35. Bilaspur Homoeopathic Medical College, Sadar Bazar, Bilaspur Do Ditto
36. Hahnemann Homoeopathic Medical College, and Hospital, SushilCottage Water Works Road, Bhind Do Ditto
37. Narbada Homoeopathic Medical College, Hoshangabad Do Ditto
38. *Lal Bahadur Shastri Homoeopathic Medical College,Agrar-Malwa, District Shajapur Do Ditto
39. *Janta Homoeopathic Medical College, Bhopal Do Ditto
40. *Pushpa Raj Homoeopathic Medical College, Old Forest OfficeBldg. Rewa Do Ditto
MAHARASHTRA
Court of Examiners of Homoeopathic andBiochemic System of Medicine
41. Bombay Homoeopathic Medical College and Hospital, SwamiVivekanand Road, Irla Naka Vile Parle, Bombay-56 L.C.E.H.Do Four years
42. Nagpur College of Homoeopathy and Biochemistry, Near JumkaTalao, Mahal Nagpur D.H.B. Three years
43. Homoeopathic Medical College, Akola D.H.B. Three years
44. Homoeopathic and Biochemic Medical College, Veotmal Do Ditto
45. Homoeopathic and Biochemic Medical College, Amravati Do Ditto
46. Homoeopathic and Biochemic College, Khamgaon, DistrictBuldana Do Ditto
47. Swavalambi Homoeopathic and Biochemic College, Wardha Do Ditto
48. Shree Janta Homoeopathic and Biochemic College, Akola Do Ditto
MYSORE
Mysors State Homoeopathic Committee
49. The Homoeopathic Medical College, Congress Bhavan, CollegeRoad, Belgaum, Mysore State L.C.E.H. G.C.E.H. Four years Five years
ORISSA
Orissa State Board of HomoeopathicMedicine
50. Government Homoeopathic Medical College, 49, Udyan Marga,Bhunneshwar D.H.M.S. Four years with one year housemanship in a GovernmentHospital
UTTAR PRADESH
Board of Homoeopathic Medicine
51. National Homoeopathic Medical College and Hospital, Lucknow B.M.S. Four years
52. Allahabad Homoeopathic Medical College and Hospital,Allahabad Do Ditto
53. Ghazipur Homoeopathic Medical College and Hospital Ghazipur Do Ditto
54. Tilakdhari Homoeopathic Medical College and Hospital, Jaunpur Do Ditto
55. Kanpur Homoeopathic Medical College and Hospital, Kanpur Do Ditto
56. Mohan Homoeopathic Medical College and Hospital, Lucknow Do Ditto
57. Lal Bahadur Shastri Homoeopathic Medical College andHospital, Allahabad Do Ditto
58. K.G.K., Homoeopathic Medical College and Hospital, Moradabad Do Ditto
59. Saraswati Homoeopathic Medical College and Hospital, Ballia. Do Ditto
60. Janavadi Homoeopathic Medical College and Hospital, Kanpur Do Ditto
JAIPUR
61. Rajasthan Homoeopathic Medical College and Hospital, Jaipur Do Ditto
WEST BENGAL
Council of Homoeopathic Medicine
62. Calcutta Homoeopathic Medical College, 265 Acharya ProfullaChandra Road, Calcutta-9 D.M.S. Ditto
63. D.N. Dey Homoeopathic Medical College, 63, Acharya ProfullaChandra Road, Calcutta-9 D.M.S. Ditto
64. Midnapore Homoeopathic Medical College, Post Bag No. 1,Midnapore Do Ditto
65. Shankarnathi Homoeopathic Medical College, Ramrajatolla,Santragachi, Howrah Do Ditto
66. Partap Chandra Memorial Homoeopathic College 14/1.Narkeladanga North Road, Calcutta-11   At present affiliated upto the Intermediate standard of theD.M.S. Course covering a period of two years.
67. Institute of Homoeopathy and Bio-Chemistry, Calcutta M.B.H. Degree/ Diploma  
DELHI
Board of Homoeopathic System of Medicine
68. Nehru Homoeopathic Medical College and Hospital, Hospital 'B'Block, Defence Colony, New Delhi D.H.M.S.-----------D.H.S. Four yearsThree years
Foreign Institution
69. British Homoeopathic Faculty, London D.F. Hom.  
*Provisional Recognition.Form-A(See section 15(2))Form of Register of Homoeopaths in Haryana
Sr. No. Registration No. Full name, in case of married woman, her maidenname and full married name Address Father's name or husband's name Qualifications and name of Institution from whichobtained
1 2 3 4 5 6
           
Date of birth Place where practising Date of registration Date of renewal of registration Signature of Registrar Remarks
7 8 9 10 11 12
           
Form-B[See rule 4(1)]Form of Application for Registration of Haryana Homoeopathic Practitioners(Under section 16 of the Punjab Homoeopathic Practitioners Act, 1965)IMPORTANT : All particulars in this form must be filled in by the applicant in neat legible hand. Incomplete forms are liable to be rejected.ToThe Registrar,Council of Homoeopathic System of Medicines, Haryana,C/o Director, Health Services, Haryana,Chandigarh.Dear Sir,I request that my name may be entered in Part-A/B of the Register of Practitioners maintained under the Punjab Homoeopathic Practitioners Act, 1965, and that I may be furnished with a Certificate of Registration. Necessary particulars are given below:-
1. Name in full (in block letters) (Maiden name also in case ofmarried women) ..
2. Father's name Husband's name in case of married women andaddress. ..
3. Date of birth ..
4. Name after marriage (if any) only for married woman ..
5. Residential address (in block letters) ..
6. (i) Number of entry in the Schedule appended to the PunjabPractitioners Act, 1965 under which registration is sought Form ________ to __________
  (ii) All academic and professional qualifications withreference to relevant entry... ..
7. Please where at present practising (complete address) ..
8. Period of practising Homoeopathy ..
9. Have you any other profession ? If so ..
10. Please mention if your name is already registered in theregister of any of the Board/Council. Give address of RegisteringAuthority and Registration Number and Date ..
11. (i) The prescribed fee of Rs. 45 entry in the Register. Rs. 3for issuing the Registration Certificate and Rs. 2 as postageexpenditure i.e. total Rs. 50 have been sent through Money Order[or Postal order]* ..
    Receipt No. ______________Date ___________________
  (ii) If the fee has been deposited in the Registrar's office : Receipt No. ______________Date ___________________
    Yours faithfully,
Place :_____________  
Date : _____________  
*Added by Haryana Notification - See Haryana Gazette dated 16.2.1988, page 247.CertificateThis is to certify that I ___________ son/daughter/wife of _______________ has been in continuous practice as a Homoeopathic Practitioner for a period of five years on the date of commencement of the Haryana Homoeopathic Practitioners (General) Rules, 1975 and was not less than twenty five years of age on the date of such commencement.(Signature of applicant)AttestedName in full block letters ____________DesignationNote. - (a) This certificate is to be furnished by a person desirous of getting his name entered in Part-B of the Register and the same should be attested by a Member of Parliament/Member of Legislative Assembly/Magistrate Ist Class/Oath Commissioner.
(b)The Registration fee can be deposited with the Registrar of the Council of Homoeopathic System of Medicines, Haryana either through the Money Order or in cash.
(c)Please attach documents regarding qualifications and date of birth with copies thereof certified as true by a Gazetted Officer. The original certificates need not be sent unless called for by the Registrar.
Health DepartmentThe 22nd October, 1995[Price : (i) Rs. 20 on office counter;
(ii)Rs. 25 through U.P.C.;
(iii)Rs. 30 by registered post.] [Substituted by Haryana Government Notification No. GSR 77/PA 19/65/S. 53/95 dated 22.10.1995.]
(To be printed on the Reverse Side of Form-B)AffidavitI_________, son/daughter/wife or Shri _________, resident of village_________, Post office_________, Station_________, Tehsil_________, District_________ , and to practice at village/Mohalla _________, Post office _________, Police Station_________, Tehsil_________, District______ , Solemnly declare as follows :-