Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(2)(i) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (i)Trade Unions Act, 1926 (Central Act XVI of 1926);