Section 2(2) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998
(2)The words and expressions used but not defined in this Act shall have the same meaning assigned to them in the, -(i)Trade Unions Act, 1926 (Central Act XVI of 1926);(ii)Industrial Disputes Act, 1947 (Central Act 14 of 1947).Chapter - II Recognition of Unions
