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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Nagaland - Subsection

Section 49(2) in The Global Open University (Nagaland) Act, 2006

(2)The funds shall be deposited in a banking institution or held in shares, securities, debenture, or in any other form as may be determined by regulations and as far as possible they may held in such form which does not pose serious risks.