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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2) in Jammu and Kashmir School Education Act, 2002

(2)The functions of the Local Area Education Committee, shall be:-
(a)to cause to be prepared a list of children in the concerned Panchayat Halqa, Town Area, Notified Area or Municipal Ward, as the case may be, and the list revised at such intervals as may be prescribed;
(b)to take such measures as may be necessary to ensure the attendance of children in schools;
(c)to notify the parent of each child that he is under an obligation to ensure the attendance of his child at a school on and from the date specified in the notice; and
(d)to carry out such other functions as may be prescribed.