Section 7(2)(c) in Jammu and Kashmir School Education Act, 2002

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(c) in Jammu and Kashmir School Education Act, 2002

(c)to notify the parent of each child that he is under an obligation to ensure the attendance of his child at a school on and from the date specified in the notice; and

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State of Jammu-Kashmir - Subsection

Section 7(2)(c) in Jammu and Kashmir School Education Act, 2002