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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(f) in Orissa Pani Panchayat Rules, 2003

(f)Review of the drawal and distribution shall be done by each of the Farmers' Organisation at the end of each fortnight and corrective measures taken; and