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Bombay High Court

Rajendra Tukaram Shinde vs The Assistant Registrar, Co-Operative ... on 27 November, 2019

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1741 OF 2019

 Rajendra Tukaram Shinde                             ....Petitioner
             V/S
 The Assistant Registrar, Co-operative Societies, ....Respondent

And Ors.

WITH WRIT PETITION NO. 1789 OF 2019 Shriram Tukaram Rananaware ....Petitioner V/S The Asstt. Registrar, Co-op. Soc. Vaduj , ....Respondent Khatav, Dist. Satara And Ors WITH WRIT PETITION NO. 1798 OF 2019 Shambhajirao Mansingrao Phadtare ....Petitioner V/S The Asst. Registrar, Co-op. Soc. Vaduj, Khatav ....Respondent And Ors Dhananjayrao Dnyaneshwar Rananaware For Petitioner Mr. C. D. Mali, AGP for Respondent No. 1 and 2 CORAM : UJJAL BHUYAN, J DATE : 27th November, 2019 Page 1/2 ::: Uploaded on - 28/11/2019 ::: Downloaded on - 29/11/2019 00:14:46 ::: P.C. :

At the request of learned advocate for the Petitioner No. , Stand over to 04/12/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 28/11/2019 ::: Downloaded on - 29/11/2019 00:14:46 :::