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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)The pass book is not an account book of the Market Committee, but is simply a copy of the account kept in the treasury or the bank of the money paid in and withdrawn on behalf of the Market Committee and must, therefore, always be maintained up-to-date.