Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 776] [Entire Act] State of Jharkhand - Subsection Section 776(4) in Bihar Education Code, 1961 (4)One member to be nominated by the State Government in Education Department from amongst the members of the Bihar Legislative Assembly.
