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State of Jharkhand - Section

Section 776 in Bihar Education Code, 1961

776. Constitution.

- The Board of Sanskrit Education consists of the following members :-
(1)The Director of Public Instruction, Bihar - President, Ex-officio.
(2)The Inspector of Sanskrit Schools, Bihar - Secretary, Ex-officio.
(3)The Vice-chancellor of the Kameshwar Singh Darbhanga Sanskrit University, Darbhanga or his nominee - Member, Ex-officio.
(4)One member to be nominated by the State Government in Education Department from amongst the members of the Bihar Legislative Assembly.
(5)One member to be nominated by the State Government in Education Department from among the members of the Bihar Legislative Council.(6-9) Four members to be nominated by the Vice-Chancellor of the Kameshwar Singh Darbhanga Sanskrit University from among the members of the Senate of the University of whom one will be a teacher of Government Sanskrit High School and one of recognised Sanskrit High School of the State.
(10)One representative of the Secondary School Examination Board, Bihar to be nominated by the Chairman of the Bihar Secondary School Examination Board.
(11)One representative of the Board of Secondary Education, Bihar to be nominated by the Director of Public Instruction, Bihar.(12-13) One representative of the recognised Government Sanskrit Colleges and one representative of the recognised non-Government Sanskrit Colleges to be nominated by the State Government in Education Department.
(14)One representative of recognised Sanskrit Institutions imparting instruction up to Madhyama standard only.
(15)One person reputed for Sanskrit learning or deeply interested in Sanskrit Education to be nominated by the State Government.