Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 25 in The Haryana Homoeopathic Practitioners (General) Rules, 1975

25. Preparation of statement of Income and Expenditure.

- [Section 53(1)]. - (1) The Registrar shall in the month of July each year cause to be prepared a statement of Income and Expenditure of the preceding financial year ending 31st March, and draw the attention of the Council to such matters which appear to him necessary for being brought to the notice of the Council.
(2)As soon as possible after the statement of Income and Expenditure of the preceding financial year ending the 31st day of March is approved, the Council shall get the accounts for the year duly audited.
(3)The statement referred to in sub-rule (1) shall be caused to be prepared by the Registrar under the direction of the Committee, if any, appointed by the Council for the purpose.