Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(2)As soon as possible after the statement of Income and Expenditure of the preceding financial year ending the 31st day of March is approved, the Council shall get the accounts for the year duly audited.