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State of Odisha - Section

Section 12 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

12. Tours of other officers of the Block.

- The Block Development Officer shall approve, with such modification as he considers proper, the tour programme of all other officers in the Block. He shall also have the power to approve their tour diaries and make comments on the quality of work performed during the tour. He may disallow the travelling allowance claim of any officer, if in his opinion, the work of the officers during the tour in respect of which it is claimed has been perfunctory.