Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 26 in Majuli University of Culture Act, 2017

26. Diploma in Applied Translation and Creative Writing.

(1)The University may institute a Post-Graduate Diploma Course in Applied Translation in national, State recognized local languages and creative writing in National, State languages, recognized local languages in the Distance Education pattern as per the regulations to be formulated by the Academic Council and operate it through literary institutions or organizations within or outside Assam, specially affiliated to the University for the said purpose.
(2)In order to be eligible for such special affiliation, the Institution or organization must fulfill the following conditions, namely :
(a)it should have been registered as a society or a trust;
(b)it should have been operative for a period of not less than three years;
(c)its balance sheet certified by a Chartered Accountant should indicate a standing balance of at least rupees one lakh;
(d)it should have engaged on whole-time or part-time basis an eminent litterateur or creative writer or translator or academic scholar as Director or Principal; and
(e)it should be having a library with a reasonable number of books in stock.