Section 26(2) in Majuli University of Culture Act, 2017
(2)In order to be eligible for such special affiliation, the Institution or organization must fulfill the following conditions, namely :(a)it should have been registered as a society or a trust;(b)it should have been operative for a period of not less than three years;(c)its balance sheet certified by a Chartered Accountant should indicate a standing balance of at least rupees one lakh;(d)it should have engaged on whole-time or part-time basis an eminent litterateur or creative writer or translator or academic scholar as Director or Principal; and(e)it should be having a library with a reasonable number of books in stock.
