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State of Gujarat - Section

Section 101 in Gujarat State Council for Physiotherapy Rules, 2013

101. Estimate of Revenue and Expenditure.

(1)The Council shall prepare in the month of February in each year, a statement of estimated receipts and expenditures for the next year commencing on the 1st April and the copy of the same shall be forwarded to the State Government.
(2)Such estimates shall provide for the fulfillment of the liabilities of the Council and for effectively carrying out its objects. It shall include its revenue side besides all revenue ordinarily anticipated, all fees received from registration and other sources. It shall also include payments to be made towards salary and allowances of the officers and employees of the Council and other purposes and objects of the Council.
(3)The Council shall consider the estimate so submitted to it and shall sanction the same without modifications or subject to such modifications as it may deem fit.